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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(19) in The Haryana Transmission and Bulk Supply Licence

19.2
(a)The Licensee shall make arrangements to meet the Power Supply Security Planning Standards and Power Supply Operating Standards.
(b)The Power Supply Security Planning Standards are such standards as :
(i)will ensure that the Licensee conducts its planning of generation security so that Bulk Supply will meet levels of reliability and quality, to be proposed by the Licensee and approved by the Commission, by reason of sufficiency of power available for the purposes of Bulk Supply; or
(ii)the Commission may otherwise specify.