Supreme Court - Daily Orders
Rahul Gandhi vs State Of U.P on 4 December, 2025
1
ITEM NO.10 COURT NO.5 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 11753/2025
[Arising out of impugned final judgment and order dated 29-05-2025
in A482 No. 4623/2025 passed by the High Court of Judicature at
Allahabad, Lucknow Bench]
RAHUL GANDHI Petitioner(s)
VERSUS
STATE OF U.P. & ANR. Respondent(s)
IA No. 170281/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 170284/2025 - EXEMPTION FROM FILING O.T. IA No. 180114/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES WITH Diary No(s). 47135/2025 (II-D) IA No. 228736/2025 - CONDONATION OF DELAY IN FILING Diary No(s). 47139/2025 (II-D) IA No. 227889/2025 - CONDONATION OF DELAY IN FILING Date : 04-12-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
Ms. Nitya Ramakrishnan, Sr. Adv. Mr. Shadan Farasat, Sr. Adv. Mr. Sarim Naved, Adv.
Ms. Maulshree Pathak, AOR Ms. Rupali Samuel, Adv. Mr. Saurabh Sagar, Adv. Mr. Zeeshan Ahmad, Adv. Mr. Mohd Noumaan, Adv.
Dr. Abhishek Singhvi, Sr. Adv.Signature Not Verified
Mr. R.S. Cheema, Sr. Adv. Mr. Prasanna S., AOR Digitally signed by ASHA SUNDRIYAL Date: 2025.12.05 17:33:06 IST Reason: Mr. Amit Bhandari, Adv.
Ms. Tarannum Cheema (vc), Adv. Mr. Kanishka Singh, Adv. Mr. Akash Singh, Adv.
Mr. Akshay Nagarajan, Adv.2
Mr. Nikhil Bhalla, Adv. Mr. Sumit Kumar Siddharth, Adv. Ms. Injila Muslim Zaidi, Adv. Ms. Apoorva Singh, Adv. Mr. Prasanna B, Adv.
For Respondent(s) Mr. Gaurav Bhatia, Sr. Adv.
Ms. Anasuya Choudhury, AOR Mr. Neelmani Guha, Adv. Mr. Vikas Tiwari, Adv. Mr. Arpantrehan, Adv. Mr. Piyush Upadhyay, Adv. Mr. Shameen Yaser, Adv. Ms. Sudha Pradhan, Adv.
Mr. Amit Singh Chauhan, Adv. Mr. Arindam Bhardwaj, Adv. Mr. Varun Vats, Adv.
Mr. Udit Chauhan, Adv. Mr. Mudit Talesara, Adv. Mr. Samarth Talesara, Adv. Mr. Ajay Kumar Talesara, AOR Mr. Shaurya Sahay, AOR Mr. Aman Jaiswal, Adv. Ms. Palak Mathur, Adv. Mr. Apoorv Agarwal Sr. Adv, A.A.G. UPON hearing the counsel the Court made the following O R D E R Delay condoned.
Taking into consideration the legal issue involved, we are inclined to grant leave.
Leave granted.
List these matters on 22.04.2026. In the meantime, interim order(s) shall continue.
(ASHA SUNDRIYAL) (POONAM VAID) DEPUTY REGISTRAR ASSISTANT REGISTRAR