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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(3)(iii) in Bihar Agricultural University Act, 2010

(iii)To make recommendations for the institution of Professorships, Associate Professorships, Assistant Professorships and other teaching posts including posts in research and extension education and in regard to the duties thereof.