Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4) in The Merchant Shipping (Registration Of Sailing Vessels) Rules, 1960

(4)The new name which has been approved by the registrar shall be entered inthe register and in the certificate of registry of that vessel.