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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(9) in The Maharashtra Cinemas (Regulation) Act, 1953

(9)Ulhasnagar Township.G. N., H. D., No. BCR. 1268-XVI, dated 19th May, 1969 (M. G., Part 4-B, page 708) - In pursuance of sub-rule (5A) of rule 9 of the Maharashtra Cinemas (Regulation) Rules, 1966, the Government of Maharashtra hereby notifies the Panchgani Hill Station Municipal area within the jurisdiction of the Panchgani Hill Station Municipal Council in the Satara District to be the local area for the purpose of the said sub-rule (5A).G N., H. D., No. BCR. 4269/G-198-XVI, dated 17th October, 1969 (M. G., Part 4-B, page 1600) - In exercise of the powers conferred by section 10 of the Bombay Cinemas (Regulation) Act, 1953 (XI of 1953), the Government of Maharashtra hereby exempts the Cinema Exhibitors in the State from the directions contained in Government Notification, Home Department, No. BCR. 5059/28848-XVI, dated the 20th February 1969, regarding the compulsory exhibition of approved films at each show on those days on which they will show one of the following nine extra lengthy shorts (exceeding 2000 feet) on Mahatma Gandhi at one or more of the day's shows:-
Serial No. Title         Length
1 Birth of Satyagraha .. .. .. .. 3,224 feet.
2 Emergence of Gandhi .. .. .. .. 2,018 feet.
3 The Great Trial .. .. .. .. 2,075 feet.
4 The Epic March .. .. .. .. 3,682 feet.
5 The Nation's Representative .. .. .. .. 4,012 feet.
6 Call of the villages .. .. .. .. 2,113 feet.
7 Quit India .. .. .. .. 3,029 feet.
8 Hour of Destiny .. .. .. .. 2,080 feet.
9 India Liberated .. .. .. .. 2,011 feet.