Madhya Pradesh High Court
Jayesh Chohtel vs The State Of Madhya Pradesh on 22 June, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-4811-2017 (JAYESH CHOHTEL Vs THE STATE OF MADHYA PRADESH) 6 Jabalpur, Dated : 22-06-2018 List the case along with CRA No. 1841/2017.
(S.K. SETH) (SMT. ANJULI PALO) sh JUDGE JUDGE e ad vidya Pr a hy Digitally signed by SREEVIDYA ad Date: 2018.06.23 13:16:30 +05'30' M of rt ou C h ig H