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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1)(d) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(d)An application under clause (a), clause (b) or clause (c) shall be in such form and contain such particulars as may be prescribed.