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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(j) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

(j)"Gram Panchayat Member" means the elected member from territorial constituency of a Gram panchayat under clause (b) of subsection (3) of section 12 of the Bihar Panchayat Raj Act, 2006.