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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(b) in The Indian Postal Service (Group 'A') Rules, 1987

(b)to be debarred either permanently or for a specified period-
(i)by the commission, from any examination or selection held by them,
(ii)by the Government, from any employment under them; and