Calcutta High Court (Appellete Side)
Ajoy Kumar Bhar vs Anita Bhar on 28 November, 2013
Author: Jyotirmay Bhattacharya
Bench: Jyotirmay Bhattacharya
1
28.11.2013.
d.p.
F.A. 50 of 2001
Ajoy Kumar Bhar.
Versus
Anita Bhar.
Mr. Dipankar Pal.
...For the Appellant.
Ms. Sayanti Santra.
...For the Respondent.
Let the vakalatnama filed by Ms. Santra, learned advocate on behalf of the respondent, be kept with the record.
Hearing of this appeal stands adjourned till 5th December, 2013.
Both the appellant and the respondent are directed to be present in court on 5th December, 2013 for ascertaining as to whether there is any chance of reconciliation between them.
( Jyotirmay Bhattacharya, J ) ( Arindam Sinha, J.)