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Kerala High Court

P.C. Vijayan vs The State Of Kerala Representd By The on 7 June, 2007

Author: Kurian Joseph

Bench: Kurian Joseph

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C) No. 655 of 2004(Y)


1. P.C. VIJAYAN, POLICE CONSTABLE, PC 3721
                      ...  Petitioner
2. P.K. ABDUL RASHEED, POLICE CONSTABLE,
3. G. SHENU, POLICE CONSTABLE, PC 3723,
4. M.N. SURESH KUMAR, POLICE CONSTABLE
5. A. HAMZAPPA, POLICE CONSTABLE,
6. P.N. RAJENDRAN, POLICE CONSTABLE,
7. K. AYYAPPANKUTTY, POLICE CONSTABLE,
8. A. ABDUL JABBAR, POLICE CONSTABLE
9. MOHAMMED RAFEEQ. A.A., POLICE CONSTABLE
10. MOHAMMED RAFEEDAN, POLICE CONSTABLE
11. C. SABARISAN, POLICE CONSTABLE,
12. YOUSUFF SIDDIQ, POLICE CONSTABLE,
13. M. AZIZ, POLICE CONSTABLE, PC 3709
14. C. ANIL KUMAR, POLICE CONSTABLE, PC 3755
15. K. KRISHNA NARAYANAN, POLICE CONSTABLE
16. T.P. ACHUTHANANDAN, POLICE CONSTABLE
17. V. KANNAN, POLICE CONSTABLE, PC 3729,
18. ROY GEORGE, POLICE CONSTABLE, PC 3731,
19. V. RADHAKRISHNAN, POLICE CONSTABLE
20. C.K. LAKSHMANAN, POLICE CONSTABLE
21. K.B. JAYAKUMAR, POLICE CONSTABLE
22. A.K. ASHRAF, POLICE CONSTABLE, PC 3707
23. P. BALASUBRAMANIAN, POLICE CONSTABLE,

                        Vs



1. THE STATE OF KERALA REPRESENTD BY THE
                       ...       Respondent

2. THE SUPERINTENDENT OF POLICE,

                For Petitioner  :SRI.P.R.VENKETESH

                For Respondent  : No Appearance

The Hon'ble MR. Justice KURIAN JOSEPH

 Dated :07/06/2007

 O R D E R

KURIAN JOSEPH J.

---------------------------------------------- W.P.(C) No.655 of 2004

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Dated 7th June, 2007.

J U D G M E N T The issue regarding pay protection of Head Constables transferred to AR camp is covered against the petitioners by the bench decision of this Court in W.P.(C) No.1785/04 and connected cases. The writ petition is hence dismissed.

KURIAN JOSEPH, JUDGE.

tgs KURIAN JOSEPH, J.

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O.P. NO. OF 2003

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J U D G M E N T Dated 7th June, 2007.