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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 11(1) in Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996

(1)A venture capital fund may raise monies from any investor whether Indian, Foreign or non-resident Indian [by way of issue of units] [Inserted by S.O. 831(E), dated 15.9.2000].