Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Assam - Subsection Section 16(a) in The Assam Excise Act, 1910 (a)establish a distillery, in which spirit may be manufactured under a licence granted under Section 15, sub-section (1) on such conditions as the State Government thinks fit to impose;
