Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(g) in All India Institute of Medical Sciences Rules, 2019 (g)"Standing" or "ad hoc" Committees means respective standing and ad hoc Committees constituted under subsection (5) of section 10 of the Act.
