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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

Bombay Presidency - Subsection

Section 36(2)(i) in The Bombay Diseases of Animals Act, 1948

(i)the manner of marking animals under sub-section (2), the period of detention under sub-section (3), the amount of fee for the vaccination and marking of animals under sub-section (4) and the form of permit under sub-section (5), of section 7;