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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1) in The Bonded Labour System (Abolition) Ordinance, 1975

(1)The corporation shall, before the commencement of each accounting year, prepare a statement of programme of its activities during the forth-coming accounting year as well as a financial estimate in respect thereof.