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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Himachal Pradesh - Subsection

Section 97(3) in The Himachal Pradesh Panchayati Raj Act, 1994

(3)Each committee shall be entitled to require attendance at its meetings of any officer of the Zila Parishad who is connected with the work of the Committee. The Secretary shall under instructions of the Committee, issue notices and secure the attendance of the officer.Chapter-VIA Special Provisons Relating To The Gram Panchayats, Panchayat Samitis And Zila Parishads Located In The Scheduled Areas