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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(2) in The Rajasthan Municipal Service Rules, 1963

(2)In selecting candidates regard shall be had to their:-
(a)academic and/or technical qualifications and experience;
(b)tact, initiative and energy;
(c)intelligence and ability;
(d)character including integrity; and
(e)previous record of service, and any other factor which may be relevant.