Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 11 in Information Assistant, Class III, Competitive Examination Rules, 2015 11. Papers and syllabus. - The syllabus of the preliminary and main examination shall be as specified in part I and II of the Appendix append of these rules.
