Orissa High Court
Sameer Chandra Dash vs Pitambar Behera .... Opp. Party on 30 November, 2022
Author: K.R. Mohapatra
Bench: K.R. Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMP No. 1031 OF 2022
Sameer Chandra Dash .... Petitioner
-versus-
Pitambar Behera .... Opp. Party
CORAM:
JUSTICE K.R. MOHAPATRA
ORDER
Order No. 30.11.2022
01. 1. This matter is taken up through hybrid mode.
2. A prayer for adjournment is made on behalf of Mr. Ranjit Mohanty, learned counsel for the Petitioner.
3. Put up this matter on 14th December, 2022, as prayed for.
(K.R. Mohapatra) Judge ms Page 1 of 1