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Orissa High Court

Sameer Chandra Dash vs Pitambar Behera .... Opp. Party on 30 November, 2022

Author: K.R. Mohapatra

Bench: K.R. Mohapatra

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        CMP No. 1031 OF 2022
                      Sameer Chandra Dash                       ....      Petitioner

                                               -versus-
                      Pitambar Behera                           ....   Opp. Party



                           CORAM:
                           JUSTICE K.R. MOHAPATRA
                                           ORDER
     Order No.                            30.11.2022
        01.      1.      This matter is taken up through hybrid mode.

2. A prayer for adjournment is made on behalf of Mr. Ranjit Mohanty, learned counsel for the Petitioner.

3. Put up this matter on 14th December, 2022, as prayed for.

(K.R. Mohapatra) Judge ms Page 1 of 1