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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(4) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

(4)The person whose name is included in the list prepared under this Section shall be entitled to all the privileges of a registered practitioner specified in sub-section (2) of Section 33.