Orissa High Court
Commissioner Of Income Tax vs Skol Breweries Ltd. .... Opposite Party on 5 July, 2023
Author: Arindam Sinha
Bench: Arindam Sinha
IN THE HIGH COURT OF ORISSA AT CUTTACK
ITA No.29 of 2005
(Through Hybrid mode)
Commissioner of Income tax, .... Petitioner
Cuttack
Mr. Tusharkanti Satapathy, Advocate
(Senior Standing Counsel)
Mr. Debasish Hazra, Advocate
-versus-
Skol Breweries Ltd. .... Opposite Party
CORAM:
JUSTICE ARINDAM SINHA
JUSTICE SANJAY KUMAR MISHRA
ORDER
05.07.2023 Order No.
04. 1. Mr. Satapathy, learned advocate, Senior Standing Counsel appears on behalf of appellant.
2. The Income Tax Appeal (ITA) is of year, 2005. It is a Division Bench matter, covered by entry no.12 in assignment list of the Division Bench presided by the Hon'ble Dr. Justice, B. R. Sarangi.
3. The appeal is released from our list, to be placed before the Bench having assignment.
( Arindam Sinha ) Judge Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO ( S. K. Mishra ) Reason: Authentication Location: OHC Date: 05-Jul-2023 17:43:40 Judge Prasant Page 1 of 1