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[Cites 0, Cited by 0] [Section 431(2)] [Section 431] [Entire Act]

State of Odisha - Subsection

Section 431(2)(vii) in The Orissa Municipal Corporation Act, 2003

(vii)conversion by any structural alteration into a place of religious worship or into a sacred building of any place or building not originally meant or constructed for such purpose;