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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(5) in Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2019

(5)Rate of return on equity shall be rounded off to three decimal points and be computed as per the following formula:Rate of pre-tax return on equity = Base rate/ (1-t)Where 't' is the effective tax rate in accordance with sub-clause (3) and regulation 3(15).