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State of Jharkhand - Section

Section 15 in Jharkhand University of Technology Act, 2011

15. The Authorities of the University.

- The following shall be the authorities of the University namely,
(a)The Governing Body
(b)The Executive Council
(c)The Finance Council
(d)The Academic Council; and
(e)Such other authorities as may be declared by the Statutes to be Authorities of the University.