Rajasthan High Court - Jodhpur
Smt. Nisha Jain And Ors vs Naresh Chandra Mathur And Anr on 2 July, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 13571/2017
Smt. Nisha Jain And Ors.
----Petitioner
Versus
Naresh Chandra Mathur And Anr.
----Respondent
For Petitioner(s) : Mr. Rajesh Shah
For Respondent(s) : Mr. Vipin Makkad
Ms. Khusbhoo Palasiya for Mr. Suresh
Kumbhat for Res. No.2
HON'BLE MS. JUSTICE NIRMALJIT KAUR
Order 02/07/2018 Learned counsel for the respondent No.2 prays for time to file reply.
List the matter on 6.7.2018. No further adjournment shall be granted.
(NIRMALJIT KAUR),J Praveen/76 Powered by TCPDF (www.tcpdf.org)