Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 10 in The Academy Of Scientific And Innovative Research Act, 2011

10. Authorities of Academy.

-The following shall be the authorities of the Academy, namely:-
(a)The Board;
(b)Senate;
(c)Director;
(d)Boards of Studies;
(e)such other authorities as may be declared by the Statutes to be the authorities of the Academy.