Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(11) in Bihar Public Service Commission (Limitation of Functions) Regulations, 1957

(11)appointment to posts where it has been decided by the Provincial Government that recruitment shall be made from abroad;