Delhi High Court - Orders
Rashid Alvi vs S.P. Gupta on 20 November, 2025
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4522/2023 & CRL.M.A. 17302/2023 STAY
RASHID ALVI .....Petitioner
Through: Mr. Rajesh Tyagi, Adv.
versus
S.P. GUPTA .....Respondent
Through: Mr. Akhilesh Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 20.11.2025 It is submitted that CRL.LP 248/2025 is now listed before this Bench on 06.04.2026.
At joint request, list the present petition on 09.04.2026.
RAVINDER DUDEJA, J NOVEMBER 20, 2025 Gs/ma This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2025 at 23:11:51