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Delhi High Court - Orders

Rashid Alvi vs S.P. Gupta on 20 November, 2025

                          $~30
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.M.C. 4522/2023 & CRL.M.A. 17302/2023 STAY
                                    RASHID ALVI                                                                     .....Petitioner
                                                                  Through:            Mr. Rajesh Tyagi, Adv.

                                                                  versus

                                    S.P. GUPTA                                                          .....Respondent
                                                                  Through:            Mr. Akhilesh Singh, Adv.

                                    CORAM:
                                    HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                        ORDER

% 20.11.2025 It is submitted that CRL.LP 248/2025 is now listed before this Bench on 06.04.2026.

At joint request, list the present petition on 09.04.2026.

RAVINDER DUDEJA, J NOVEMBER 20, 2025 Gs/ma This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2025 at 23:11:51