Section 31(4)(i) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

(i)the date on which and the hours between which the continuation poll or the fresh poll, as the case may be, shall be held; and

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