Supreme Court - Daily Orders
M/S. Ubv Infrastructures Limited vs National Highway Authority Of India on 30 September, 2020
Bench: Rohinton Fali Nariman, Navin Sinha, K.M. Joseph
ITEM NO.5 Court 3 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11342/2020
(Arising out of impugned final judgment and order dated 08-01-2020
in FAO(OS)(COMM) No. 376/2019 passed by the High Court Of Delhi At
New Delhi)
M/S. UBV INFRASTRUCTURES LIMITED Petitioner(s)
VERSUS
NATIONAL HIGHWAY AUTHORITY OF INDIA Respondent(s)
(FOR ADMISSION and I.R. and IA No.95059/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 30-09-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Nakul Dewan, Sr. Adv.
Mr. B. K. Satija, AOR
Mr. Bipin Prabhat, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
Pending application stands disposed of.
(R. NATARAJAN) (R.S. NARAYANAN) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by R Natarajan Date: 2020.09.30 17:23:05 IST Reason: