Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 22 in Assam Education Department Rules and Orders

22. "Primary section" and "middle section" means the primary school classes and the middle school classes attached to a school of higher standard than a primary school or a middle school respectively.