Supreme Court - Daily Orders
K.Alfred vs Ramesh Iyer on 16 November, 2022
Bench: Dinesh Maheshwari, Sudhanshu Dhulia
ITEM NO.18 COURT NO.7 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).4417/2019
(Arising out of impugned final judgment and order dated 22-02-2019
in CONTP No.235/2019 passed by the High Court Of Judicature At
Madras)
K.ALFRED Petitioner(s)
VERSUS
RAMESH IYER & ORS. Respondent(s)
(FOR ADMISSION and IA No.76490/2019-PERMISSION TO APPEAR AND ARGUE
IN PERSON[O/R FOR DIRECTION])
Date : 16-11-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Petitioner-in-person
For Respondent(s) Mr. Prashant Kumar, Adv.
Mr. Anubhav Kumar, Adv.
Mr. Amarjit Singh Bedi, AOR
UPON hearing the counsel the Court made the following
O R D E R
List this matter on 18.11.2022.
(ARJUN BISHT) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ARJUN BISHT Date: 2022.11.16 17:43:48 IST Reason: