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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(g) in The Orissa Sports Authorities Act, 1994

(g)promote youth activities and other matters related and incidental thereto, draw up and implement plans in keeping with the policy of sports, games and youth activities. Youth Welfare Policy of Government of Orissa and Government of India;