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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(3)Where there are two or more mortgages on the same fishing boat, their respective priorities shall be indicated in the register in the appropriate column by the letters A, B, C ... in alphabetical order.