Supreme Court - Daily Orders
Century Rayon vs The Maharashtra Electricity ... on 13 October, 2020
Author: Chief Justice
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
ITEM NO.1 Court 1 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2714/2020
CENTURY RAYON Appellant(s)
VERSUS
THE MAHARASHTRA ELECTRICITY REGULATORY
COMMISSION & ANR. Respondent(s)
(IA No.59168/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.59169/2020-STAY APPLICATION )
Date : 13-10-2020 This appeal was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Appellant(s) Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Anshuman Srivastava, Adv.
Ms. Chanan Parwani, Adv.
Ms. Namisha Chandha, Adv.
Mr. Utkarsh Pratap, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the appellant.
We see no reason to interfere with the impugned judgment passed by the Appellate Tribunal for Electricity, New Delhi.
The appeal is, accordingly, dismissed.
Pending application(s), if any, stands disposed of accordingly.
Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2020.10.14(GULSHAN KUMAR ARORA) 15:07:13 IST Reason: (INDU KUMARI POKHRIYAL) AR-CUM-PS ASSISTANT REGISTRAR (Signed order is placed on the file) IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO.2714 OF 2020 CENTURY RAYON Appellant(s) VERSUS THE MAHARASHTRA ELECTRICITY REGULATORY COMMISSION & ANR. Respondent(s) O R D E R Heard learned counsel for the appellant.
We see no reason to interfere with the impugned judgment passed by the Appellate Tribunal for Electricity, New Delhi.
The appeal is, accordingly, dismissed.
Pending application(s), if any, stands disposed of accordingly.
…………………………………………………………………,CJI (S.A. Bobde) ………………………………………………………………………,J (A.S. Bopanna) ………………………………………………………………………,J (V. Ramasubramanian) New Delhi;
October 13, 2020