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[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 14 in The Maternity Benefit Act, 1961

14. Appointment of Inspectors.—

The appropriate Government may, by notification in the Official Gazette, appoint such officers as it thinks fit to be Inspectors for the purposes of this Act and may define the local limits of the jurisdiction within which they shall exercise their functions under this Act.