Madhya Pradesh High Court
Methodist English Medium Higher ... vs The State Of Madhya Pradesh on 13 November, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-36809-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 43342 of 2025 (DR RISHABH BHARDWAJ Vs THE STATE OF MADHYA PRADESH AND OTHERS ) CONC/5402/2025, WP/29845/2025, WP/31453/2025, WP/31502/2025, WP/32113/2025, WP/32203/2025, WP/32347/2025, WP/32825/2025, WP/33094/2025, WP/33909/2025, WP/35343/2025, WP/35774/2025, WP/35817/2025, WP/36110/2025, WP/36809/2025, WP/37646/2025, WP/37987/2025, WP/37993/2025, WP/37994/2025, WP/37995/2025, WP/37996/2025, WP/38636/2025, WP/38862/2025, WP/38945/2025, WP/39217/2025, WP/39998/2025 Dated : 13-11-2025 Parties through their counsel.
List the matters on 14/11/2025 for consideration.
(VISHAL MISHRA) JUDGE Shbhnkr Signature Not Verified Signed by: SHUBHANKAR MISHRA Signing time: 13-11-2025 19:21:17