Section 6(3) in Gorkhaland Territorial Administration Act, 2011
(3)The Government may, by notification, constitute a Committee for examining the question of identification and transfer of additional areas of Siliguri, Terai and Dooars to the region:Provided that the Committee constituted by the Home Department, Government of West Bengal, vide its notification No. 371-HA of 29th day of July, 2011, and published in the Kolkata Gazette, Extraordinary, dated July, 29, 2011 shall be deemed to have been constituted under the provisions of this sub-section.
