Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 342] [Entire Act] State of Maharashtra - Subsection Section 342(a) in The Mumbai Municipal Corporation Act, 1888 (a)to make any addition to a building, [or change of existing user] [These words were added by Maharashtra 10 of 1998, Section 139(a).] or
