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Securities And Exchange Board Of India - Section

Section 13 in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

13. Odd-lot Buy-back.-

The provisions pertaining to buy back through tender offer as specified in this Chapter shall be applicable mutatis mutandis to odd lot [shares or other specified securities] [ Substituted by S.O. 745(E), dated 18.6.2004].