Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 64 in Dr. Babasaheb Ambedkar Technological University Act, 2014 64. Enrolment of students. - A person to be enrolled as a student of the University should have minimum education qualifications as may be laid down by the regulations.
