Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Telangana - Subsection Section 57(c) in Telangana Goods and Services Tax Act, 2017 (c)[] [Clause (a) after clause (b) renamed as clause (c) by Act 3 of 2019, (w.e.f. 01.07.2017).] such other monies received by it, in such manner as may be prescribed.
