Rajasthan High Court - Jaipur
Raj Kumar Devraj And Another vs M/S Rambhagh Palace Hotels Pvt Ltd And O on 24 November, 2011
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan Jaipur Bench **
Company Appeal No.3/2011 Maharaj Devraj & Anr Versus M/s Rambagh Palace Hotel (P) Ltd Date of Order ::: 24/11/2011 Hon'ble Mr. Justice Ajay Rastogi Mr. Nitin Jain, for appellants Mr. Suresh Pareek, Sr. Adv, with Mr. NC Sharma, for respondents-2 to 4 Ms Anita Agrawal, for respondent-1 Application (329991/dt.11/11/2011) has been filed by Counsel for appellants for taking on record order dt.28/07/2011 passed by ADJ No.7, Jaipur Metropolitan Jaipur on application U/O.39, Rr.1 & 2 CPC. The same stands allowed and the document (Ann.A) attached to the application is taken on record. Parties are at liberty to raise objections available under law at appropriate stage. List on 08/12/2011 as jointly prayed.
(Ajay Rastogi), J.
K.Khatri/p1/ 3CoAppeal2011Nov24-Adj.do