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State of Bihar - Section

Section 27 in The Bar Council of Bihar Election Rules, 1968

27. Casting of votes by infirm persons.

- The Presiding Officer shall give such assistance at the Polling Station as he may consider necessary to voter who is blind and incapacitated to enable him to exercise his right to vote and may for that purpose on the request of the Voter concerned mark the Ballot Paper as directed by the voter. In all such case, the Presiding Officer shall make an endorsement in the Register kept at the Booth for the purpose.