Section 205JJ in U.P. Zamindari Abolition and Land Reforms Rules, 1952
205JJ. Enforcement of new demand.
- The new assessment shall come into force unless otherwise ordered by the Government:(a)if the period of the last settlement has already expired, with effect from the first kharif instalment following the date when the assessment is declared as final; and(b)if the period of the last settlement has not already expired, with effect from the first kharif instalment due after its expiry.
