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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(3) in Telangana Tax on Professions, Trades, Callings and Employments Act, 1987

(3)A local authority appointed as a collecting agent under sub-section (1), shall be paid such collection charges as may be determinded by the Government.