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[Cites 0, Cited by 0] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(21) in Tamil Nadu Town and Country Planning Act, 1971

(21)in section 91, in sub-section (1), for the expression "except the power of the Government to make rules", the expression "except the power of the Government to hear any appeal under section 76 and the power to make rules" shall be substituted.