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[Cites 0, Cited by 0] [Section 388(1)] [Section 388] [Entire Act]

State of Punjab - Subsection

Section 388(1)(b) in The Punjab Municipal Act, 1999

(b)cause to be put up or pained at a conspicuous part of any building, wall or place at or, near each end, corner or entrance of such street, the name or number by which it shall be known;