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[Cites 0, Cited by 4] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(6) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

(6)The vehicle for loading sand shall be parked at a distance of at least 25 metres from the river bank, and no vehicle shall be brought to the river bank for loading.